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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Rajasthan - Subsection

Section 153(1) in Rajasthan Co-operative Societies Act, 1965

(1)The Rajasthan Co-operative Societies Act 1953 (Rajasthan Act 4 of 1953) and the Rajasthan Sahkari Bhumi Bandhak Bank Adhiniyam, 1956 (Rajasthan Ad-hiniyam 38 of 1956) are hereby repealed.