210. Power to require Municipality to carry out survey and formulate proposals.
- A Municipality may, -(a)Carry out a survey of the existing consumption of and demand for water supply in the municipal area and of the water resources in or available for the municipal area and quality thereof;(b)Prepare an estimate of the future water supply requirements of the municipal area;(c)Formulate proposals as to the existing or future water supply requirements of the municipal area; and(d)Formulate proposals for maintaining the quality of water resources.
