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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(a) in The Jammu and Kashmir Agricultural Income Tax Act, 1962

(a)prescribe the form of notice to be given by the assessing authority and the forms of return to be furnished by the assessee under section 7;