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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(a) in Rajasthan Factories Rules, 1951

(a)The operation of repairing a water sealed gas holder by the electric welding process, subject to the following conditions:—
(i)The gasholder shall contain only the following gases separately or mixed at a pressure greater than atmospheric pressure, namely town gas, coke-oven gas, producer gas, blast furnace gas, or gases, other than air, used in their manufacture: