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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(2)(m) in The Goa, Daman and Diu Administration of Evacuee Property Act, 1964

(m)the powers vested in a Civil Court which may be exercised by the Custodian while holding any inquiry under this Act;