Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 202] [Entire Act] Union of India - Subsection Section 202(18) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (18)Acting promotions to the rank of Captain and above shall be notified in the Gazette of India.
