Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Tamilnadu - Subsection Section 136(b) in Chennai City Municipal Corporation Act, 1919 (b)section 64 of the same Act shall be read as if it referred to the corporation as well as the Government.
