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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(xiv) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xiv)to recommend to the Executive Council the conferment of honorary degrees and other academic distinctions in the manner prescribed by the Statutes;