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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(6)The verification officer shall also verify the particulars received from other issuing authority with CDC records available in the former's office and communicate to the latter well in advance of the assigned date of the applicant.