Section 26 in Criminal Court Rules of the High Court of Judicature at Patna
26. [ [Substituted by C. S. No. 25.]
As regards production of post office records under section 92, Criminal Procedure Code by Post Master, Rule 74, Chapter I, page 31 of Post Office Manual, volume 1,1912 should be referred to.] (G.L. 2/24 dated 6th, November, 1924.)
