Delhi High Court - Orders
Servotech Electricals Pvt. Ltd vs Exclusive Fibres Ltd on 15 March, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~17 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 90/2019
SERVOTECH ELECTRICALS PVT. LTD. ..... Petitioner
Through: None.
versus
EXCLUSIVE FIBRES LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 15.03.2022
1. None appears for the parties.
2. It is seen that none had appeared for the parties on the previous two hearings as well (that is, hearing held on 20.11.2019 and 25.11.2021).
3. The petition is dismissed in default.
VIBHU BAKHRU, J MARCH 15, 2022 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:16.03.2022