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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(6) in Rajasthan Police Subordinate Service Rules, 1989

(6)Names of the candidates who have failed to successfully complete the promotion cadre course on first attempt shall be given one more chance for passing the Promotion Cadre Course examination and their inter se seniority or successfully completing the course would remain intact:[Provided that constables, screened under proviso to clause (b) of Rule 26-A for promotion to the post of Head Constables created in the year 2018-19 to be filled by up 100% by promotion from the post of Constables by Screening, shall be promoted without undergoing the promotion cadre course. However their obtaining further annual increment in the pay scale of Head Constable shall be granted only after successful completion of a course, designed specifically, for this purpose by the Director General of Police.] [Added by Notification No. G.S.R. 82, dated 17.9.2018 (w.e.f. 14.8.1989).]