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State of Madhya Pradesh - Section

Section 7K in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

7K. Account and Audit.

- The Gram Sabha shall cause lo be maintained proper books of accounts and prepare annual statement of accounts. The accounts of the Gram Sabha shall be audited from time to time in such manner and by such authority as may be prescribed and the Audit Report submitted shall be placed before the next meeting of the Gram Sabha.