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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(8)(iv) in The Punjab Registration of Money-lender's Act, 1938

(iv)a loan advanced by or to the Central or any [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government or by or to any local body under the authority of the Central or any [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government;