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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(3)Notwithstanding the above, the Commission may allow any consumer group or association or any persons duly authorised by such consumer group or association to appear in any proceedings before the Commission or in any meetings before the initiation of the proceedings, as the Commission may consider appropriate.