Section 238(1)(q) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

(q)all matters similar to those set forth in clauses (a) to (d) and not otherwise provided for in this sub-section.

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