Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tripura - Subsection

Section 4(2) in Tripura Board of Secondary Education Act, 1973

(2)The Board as contained above excepting the co-opted members shall function as the Governing Body of the Board.