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Bombay High Court

Ifci Limited vs Abg Cement Limited ... on 30 January, 2019

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

kpd                                      1   / 1                    959-CA-1031-2015.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                       COMPANY APPLICATION NO. 1031 OF 2015
                                             IN
                           COMPANY PETITION NO. 719 OF 2014
IFCI Ltd.                                                     ...        Applicant
In the matter between :
IFCI Ltd.                                                     ...        Petitioner
         Versus
ABG Cement Limited                                            ...        Respondent


Mr. Yogesh Bhoge instructed by Jurisperitus Mumbai for the Applicant.
Mr. Mahendhar Aithe, Company Prosecutor, OL, present.


                                       CORAM : S.J. KATHAWALLA, J.

DATED : 30th JANUARY, 2019 P.C.:

The Learned Advocate for the Applicant states that the above Company Application has become infructuous in view of the order dated 22 nd June, 2016. In view thereof, the above Company Application is disposed off as infructuous.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 31/01/2019 ::: Downloaded on - 01/02/2019 00:32:42 :::