Bombay High Court
Ifci Limited vs Abg Cement Limited ... on 30 January, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 959-CA-1031-2015.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY APPLICATION NO. 1031 OF 2015
IN
COMPANY PETITION NO. 719 OF 2014
IFCI Ltd. ... Applicant
In the matter between :
IFCI Ltd. ... Petitioner
Versus
ABG Cement Limited ... Respondent
Mr. Yogesh Bhoge instructed by Jurisperitus Mumbai for the Applicant.
Mr. Mahendhar Aithe, Company Prosecutor, OL, present.
CORAM : S.J. KATHAWALLA, J.
DATED : 30th JANUARY, 2019 P.C.:
The Learned Advocate for the Applicant states that the above Company Application has become infructuous in view of the order dated 22 nd June, 2016. In view thereof, the above Company Application is disposed off as infructuous.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 31/01/2019 ::: Downloaded on - 01/02/2019 00:32:42 :::