Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Gas Cylinders Rules, 2016

(2)Before passing an order suspending or canceling a license or approval under sub-rule (1),
(a)the holder of the license or approval shall be given an opportunity of being heard;
(b)the maximum period of suspension under sub-rule (1) shall not exceed three months; and
(c)the suspension of a license or approval shall not debar the holder of the license from applying for its renewal in accordance with the provisions of rule 55.