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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976

(6)The proceeds of the sale of such property shall be appropriated for payment of the dues of the Bank and the cost of recovery and balance amount, if any, shall be paid to the cultivator.