Rajasthan High Court - Jodhpur
Dr.Mohan Singh vs Mount Abu Municipality ... on 9 April, 2026
[2026:RJ-JD:16562]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 30/2013
Dr. Mohan Singh Bhati S/o Ummed Singh Ji Bhati, R/o C-192,
RIICO Industrial Area, Behind LIC Building, Abu Road, District
Sirohi, (Raj.).
----Appellant
Versus
Mount Abu Municipality through Commissioner, Mount Abu
Municipality Office, District Sirohi.
----Respondent
For Appellant(s) : Mr. Yashveer Singh for Mr. Manvendra
Singh
For Respondent(s) : Mr. Anirudh Kothari
HON'BLE MR. JUSTICE MUKESH RAJPUROHIT
Order 09/04/2026 Learned counsel for the appellant does not want press the appeal and seeks withdrawal of the same.
Permission is granted.
The appeal is dismissed as withdrawn. Stay petition and the pending applications, if any, also stand dismissed.
(MUKESH RAJPUROHIT),J 1-Ramesh/-
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