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[Cites 0, Cited by 0] [Section 49(12)] [Section 49] [Entire Act]

British India - Subsection

Section 49(12)(a) in Bills of Exchange Act 1882

(a)where the person giving and the person to receive notice reside in the same place, the notice is given or sent off in time to reach the latter on the day after the dishonour of the bill.