Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(13) in The Haryana and Punjab Agricultural Universities Act, 1970 (13)On the commencement of this Act, the members of the Board of Management of the existing University shall be deemed to have vacated their offices as such.
