Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26C(4)] [Section 26C] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26C(4)(f) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(f)notices and results of meetings of unit holders,