Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Bihar - Subsection

Section 2A(2) in Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983

(2)The Collector of the district shall decide all matters relating to transfer of application for fixation of fair rent from the court of one Controller to the court of another Controller.]