Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 198] [Entire Act] State of Uttar Pradesh - Subsection Section 198(5) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (5)'Persons of General Category living below poverty line' means such persons as may be determined from time to time by the State Government.]
