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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Karnataka - Subsection

Section 100(2)(a) in Karnataka Panchayat Raj Act, 1993

(a)a drain is constructed of such size, materials and description, at such level, and with such fall, as shall appear to the Grama Panchayat to be necessary for the effectual drainage of such building, or