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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(iv) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(iv)to make provisions for instruction, teaching and training in such branches of learning and courses of study, as it may think fit, for research and for the advancement and dissemination of knowledge;