Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3E)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(3E)(a) in The Essential commodities act 1955

(a)"producer" means a person carrying on the business of manufacturing sugar;