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[Cites 0, Cited by 0] [Section 2(74)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(74)(i) in New Town Kolkata Planning Area (Building) Rules, 2014

(i)"Residential Building" that is to say, any building in which sleeping accommodation is provided for residential purpose as the principal use with or without cooking facility or dining facility or both and such building shall include one or two or multi - family dwellings, lodging or rooming houses, hostels, dormitories, apartment houses and flats, private garages and work and living studios;