Karnataka High Court
Mrs Rahana Siraj vs The Commissioner Of Income Tax - I on 23 October, 2013
Author: N. Kumar
Bench: N. Kumar
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 23RD DAY OF OCTOBER 2013
P RESENT
THE HON'BLE MR. JUSTICE N. KUMAR
AND
THE HON'BLE MR. JUSTICE H. BILLAPPA
ITA No.232/ 2013
BETWEEN:
MRS. RAHANA SIRAJ
SINCE DECEASED - REP. BY L/Rs.
1.SYED SIRAJ AHMED
AGED 60 YEARS
# 32, 5TH CROSS
JAI BHARATHNAGAR
BANASWADI MAIN ROAD
BANGALORE-560 033.
2. SYED SALMAN
AGED 35 YEARS
# 32, 5TH CROSS,
JAI BHARATHNAGAR,
BANASWADI MAIN ROAD,
BANGALORE-560 033.
3.SYED JIBRAN AHMED
AGED 32 YEARS
# 32, 5TH CROSS,
JAI BHARATHNAGAR,
BANASWADI MAIN ROAD,
BANGALORE-560 033. ... APPELLANTS
(BY SRI KASHINATH KALMATH, ADV.)
2
AND:
1.THE COMMISSIONER OF INCOME TAX - I
C.R. BUILDING, QUEENS ROAD,
BANGALORE-560 001.
2.THE INCOME TAX OFFICE WARD-1(2)
BANGALORE-560 027 ... RESPONDENTS.
THIS ITA IS FILED UNDER SEC.260-A OF INCOME TAX ACT
1961, ARISING OUT OF ORDER DATED 18/01/2013 PASSED IN ITA
NO.635/BANG/2010, FOR THE ASSESSMENT YEAR 2005-06,
PRAYING THIS HON'BLE COURT TO:
I. FORMULATE THE SUBSTANTIAL QUESTIONS OF LAW STATED
THEREIN,
II. ALLOW THE APPEAL AND SET ASIDE THE ORDER PASSED BY
THE ITAT, BANGALORE IN ITA NO.635/BANG/2010 DATED
18/01/2013.
THIS ITA COMING ON FOR ORDERS THIS DAY, N. KUMAR, J.,
DELIVERED THE FOLLOWING: -
JUDGMENT
Learned counsel for the appellants pleads his inability to comply office objections today.
Hence the appeal is dismissed.
Sd/-
JUDGE Sd/-
JUDGE NG*