Delhi High Court - Orders
Re-Filing) Principal Commissioner Of ... vs Noida Cyber Park Pvt Ltd on 11 March, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 307/2023 & CM APPL. 28779/2023 (250 Days Delay in
Re-filing)
PRINCIPAL COMMISSIONER OF INCOME
TAX DELHI 4 ..... Appellant
Through: Mr. Sanjay Kumar, Adv. for
Mr. Abhishek Maratha, SSC.
versus
NOIDA CYBER PARK PVT LTD ..... Respondent
Through: Mr. Gaurav Jain & Mr.
Shubham Gupta, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 11.03.2024 A request for accommodation is made on behalf of Mr. Maratha, learned counsel for the appellant, who is unable to attend to the appeal today.
Consequently, let the matter be called again on 21.05.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MARCH 11, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2024 at 21:58:58