Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(6) in Bihar Land Mutation Rules, 2012 (6)The case records shall be opened and case number with the year of filing shall be given in the order of the receipt of petitions.Chapter-III Initiation of Mutation Proceeding on the basis of intimation by Authorities
