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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Madhya Pradesh - Subsection

Section 86(1)(i) in M.P. Industrial Relations Rules, 1961

(i)maintain records of employment and data relating to plant, premises and manufacture and particulars relating to other industrial transactions and dealings likely to affect the matters specified in clause (a) of Section 94 in such form or in the Appendix to these rules as it may consider appropriate for such industry; and