Madhya Pradesh High Court
Sapphire Institute Of Nursing And ... vs The State Of Madhya Pradesh on 31 July, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WP-12502-2021
The High Court Of Madhya Pradesh
WP-12502-2021
(SAPPHIRE INSTITUTE OF NURSING AND SCIENCE THROUGH MR. MD. IRSAD Vs THE STATE OF
MADHYA PRADESH AND OTHERS)
Indore, Dated : 31-07-2021
Heard through Video Conferencing.
Mr. Sidharth Jain, learned counsel for the petitioner.
Mr, Vivek Dalal, learned AAG for the respondent/State.
Mr. Sunil Jain, learned Sr. counsel along with Mr. Rishi Paliwal, counsel for respondent no. 2.
Shri Jain, on instructions submits that additional affidavit along with relevant documents have been filed on 28/07/2021.
Office to verify and place it on record Let a copy thereof be furnished within three days to Shri Gupta enabling him to seek instructions.
List the case in the next week.
(ROHIT ARYA) (ANIL VERMA)
JUDGE JUDGE
amol
Digitally signed by AMOL N
MAHANAG
Date: 2021.08.02 10:14:05
+05'30'