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Union of India - Section

Section 114 in The Finance Act, 2018

114. Substitution of long title to Act 5 of 1873.

- In the Government Savings Banks Act, 1873 (hereafter in this Part referred to as the principal Act), for the long title, the following shall be substituted, namely:-"An Act to regulate and channelise the savings from general public into Government Savings Schemes.".