Section 45(2)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 45(2)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(c)the expenditure for supporting the conservation and sustainable use of genetic resources including in-situ and ex-situ collections and for strengthening the capability of the Panchayat in carrying out such conservation and sustainable use;

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Union of India - Subsection

Section 45(2)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001