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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxi) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(xxi)"sub-oil water drain" means a drain used or constructed to be used solely for conveying to any sewer (either directly or through another drain) water that may percolate from the sub-soil ;