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[Cites 0, Cited by 0] [Section 92(10)] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(10)(a) in West Bengal Co-operative Societies Rules, 2011

(a)A Co-operative society, an object of which is agricultural farming on Co-operative basis through consolidation of land holdings, may, in Form XXV, apply to the Collector for demarcation of the area proposed to be brought under the land consolidation scheme.