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[Cites 0, Cited by 0] [Section 554(3)] [Section 554] [Entire Act]

State of Uttar Pradesh - Subsection

Section 554(3)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)by giving or tendering the said notice, bill, schedule, summons or other document to the owner or occupier or if there be more than one owner or occupier, to any one of the owners or occupiers of such building or land;