Section 1(3)(xliii) in The Employees' Provident Funds Scheme, 1952
(xliii)[ as respects milk and milk products industry specified in the notification of the Government of India in the Department of Social Security, No. G.S.R. 1723, dated the 27th November, 1964, come into force on the 31st day of December, 1964;] [Inserted by G.S.R. 1845, dated 21.12.1964.]