Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1076] [Entire Act] State of Uttar Pradesh - Subsection Section 1076(4) in Rules under the United Provinces Excise Act, 1910 (4)Statement of receipts, sales and the balance of hemp drugs (monthly extract of register of Excise Series No. 12-B).
