Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Madhya Pradesh - Subsection Section 32(i) in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999 (i)crossing by any public or private ferry, or using the approach to, or landing place thereof, and refuses to pay the proper toll; Or
