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[Cites 0, Cited by 0] [Section 38(2C)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(2C)(a) in The Punjab Liquor Licence Rules, 1956

(a)The licensee shall sell imported liquor/IMFL/Beer/Wines/Spirits from their premises to the coustomers (both having a license to deal in liquor as sell as other business customers).