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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980

(3)The cost of taking possession of the premises of other immovable properties under sub-section (2) shall be payable by the person from whom possession of the premises or other immovable properties has been taken within such period as the Estate Manager may by order direct.