Gujarat High Court
Idar Sahakari Gin Mill Limited vs State Of Gujarat & 4 on 20 May, 2015
Author: K.J. Thaker
Bench: K.J.Thaker
C/SCA/8774/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 8774 of 2015
=======================================================
IDAR SAHAKARI GIN MILL LIMITED....Petitioner(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
=======================================================
Appearance:
MR VC VAGHELA, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP for the Respondent(s) No. 1
=======================================================
CORAM: HONOURABLE MR.JUSTICE K.J.THAKER
Date : 20/05/2015
ORAL ORDER
th Notice returnable on 25 May, 2015 .
Direct service is permitted today.
(K.J. THAKER, J) Gautam Page 1 of 1