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Gujarat High Court

Idar Sahakari Gin Mill Limited vs State Of Gujarat & 4 on 20 May, 2015

Author: K.J. Thaker

Bench: K.J.Thaker

          C/SCA/8774/2015                           ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         SPECIAL CIVIL APPLICATION  NO. 8774 of 2015

=======================================================
    IDAR SAHAKARI GIN MILL LIMITED....Petitioner(s)
                         Versus
        STATE OF GUJARAT  &  4....Respondent(s)
=======================================================
Appearance:
MR VC VAGHELA, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP for the Respondent(s) No. 1
=======================================================

         CORAM: HONOURABLE MR.JUSTICE K.J.THAKER
 
                            Date : 20/05/2015

                               ORAL ORDER

th Notice returnable on 25      May, 2015    .

Direct service is permitted today.

(K.J. THAKER, J) Gautam Page 1 of 1