Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83A] [Entire Act] State of Tamilnadu - Subsection Section 83A(ii) in Tamil Nadu Educational Rules (ii)The tuition fee for the course specified in the order mentioned in sub-rule (i) shall not exceed the rate which the Government may, after taking into account all relevant factors fix for such course from time to time.