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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(4) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(4)Any such recognition may be withdrawn either in whole or in part or may be modified in such manner and for such reasons, as may be prescribed by the Statutes.