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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(1)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(b)[ x x x.] [Omitted by M.P. Act No. 43 of 1997 (w.e.f. 2-10-1997).]