Madras High Court
D.Jayasankar vs The Joint Sub-Registrar No.Ii on 3 January, 2020
Author: Abdul Quddhose
Bench: Abdul Quddhose
W.P.No.32080 of 2012
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03.01.2020
CORAM
THE HONOURABLE MR. JUSTICE ABDUL QUDDHOSE
W.P.No.32080 of 2012
&
M.P.Nos.2 & 3 of 2012
D.Jayasankar ... Petitioner
Vs.
1.The Joint Sub-Registrar No.II,
Sub-Registrar Office,
Tiruvannamalai,
Tiruvannamalai District.
2.Adhiammal
3.The Tahsildar,
Tiruvannamalai Taluk,
Tiruvannamalai ... Respondents
PRAYER: Petition filed under Article 226 of the Constitution of India, for
issuance of a writ of certiorarified mandamus calling for the records
pertaining to the Cancellation of the settlement deed dated 03.09.2012
registered as document No.10756/2012 on the file of the first respondent
and quash the same as opposed to Sections 123 and 126 of Transfer of
Property Act, 1882 and consequently direct the 3rd respondent to effect
mutation of entries in my name and issue patta in respect of properties
comprised in Nanja S.No.28/11 (23 ½ cents), S.No.28/12 (17 ½ cents), Punja
S. No.28/13 (12 ½ cents), S.No.28/14 (10 cents), S.No.28/15 (10 cents),
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W.P.No.32080 of 2012
S.No.28/16 (13 ½ cents), S.No.28/21 (7 ½ cents), S.No.28/4B (28 ½ cents),
S.No.28/6 (2/3rd share out of 5 cents) of Allikondapattu Village,
Tiruvannamalai Registration District, Tiruvannamalai Taluk & District.
For Petitioner : Mr.R.Prakash
For Respondents 1 & 3 : Mr.P.P.Purushothaman,
Government Advocate
For Respondent 2 : Mr.G.Rajan
ORDER
The matter is listed under the caption “for dismissal” today. The learned counsel for the petitioner seeks further time to argue the matter.
Even on the last occasion i.e., on 11.12.2019, there was no representation on the side of the petitioner. The writ petition is of the year 2012. It can now be inferred that the petitioner is not interested in prosecuting this petition. Accordingly, this writ petition is dismissed for default. No costs.
Consequently connected miscellaneous petitions are closed.
03.01.2020
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Index : Yes / No
Internet : Yes / No
Speaking/Non-speaking orders http://www.judis.nic.in 2/4 W.P.No.32080 of 2012 To
1.The Joint Sub-Registrar No.II, Sub-Registrar Office, Tiruvannamalai, Tiruvannamalai District.
2.The Tahsildar, Tiruvannamalai Taluk, Tiruvannamalai http://www.judis.nic.in 3/4 W.P.No.32080 of 2012 ABDUL QUDDHOSE, J.
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